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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(4)(xv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(xv)to institute and make provision for the grant of scholarships, medals, prizes and other rewards and to prescribe the conditions therefor;