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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(6) in Bihar Factories Rules, 1950

(6)Garnett Machine.-(a) Garnett Maker-in shall be enclosed.
(b)Garnett fancy rools shall be enclosed by guards. These shall be installed in way that keeps workers rolls reasonably accessible for removal or adjustment.
(c)The underside of the garnett shall be guarded by a screen mesh or other form of enclosure to prevent access.