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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(8) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(8)"C-II-Public Works". "Buildings" and "Stores". Cost of buildings erected or stores used for special works, e.g. for water-works should be charged to those works; cost of such buildings or stores only will be shown here as properly cannot be shown under any of the other heads.