Section 2(9) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(9)"secretary" , in relation to a private college, means the secretary referred to in section 12;[(9-A) "special officer" means the special officer appointed under sub-section (1) of section 14-A;] [Inserted by Tamil Nadu Private Colleges (Regulation) Amendment Act, 1998 (Tamil Nadu Act 16 of 1998) with effect from 1st November 1998.]
