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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2)(a) in Assam Public Procurement Act, 2017

(a)possess the necessary professional, technical, quality assurance, financial and managerial resources, certification and experience and competencies required, if any, by the bidding documents, pre-qualification documents or bidder registration documents, as the case may be, issued by the procuring entity;