Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 25 in The Air Force Act, 1950

25. Authorised deductions only to be made from pay.—

The pay of every person subject to this Act due to him as such under any regulation, if for the time being in force, shall be paid without any deduction other than the deductions authorised by or under this or any other Act.