Central Information Commission
Mrpramod Kumar Gupta vs Gnctd on 18 December, 2015
CENTRAL INFORMATION COMMISSION
(Room No.315, BWing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066)
Prof. M. Sridhar Acharyulu (Madabhushi Sridhar)
Information Commissioner
CIC/SA/A/2015/001378
(Video Conference - Jhansi)
Pramod Kumar Gupta, Jhansi Vs. Land & Building Department, GNCTD
Important Dates and time taken:
RTI application: 752015 FA/FAO: 36/25815 (83) 2ND APPEAL: 15102015
Closed Hearing: 15122015 Decision:18122015
Parties present: The appellant is not present for video conference at NIC Studio, Jhansi.
The Public Authority is represented by Ms. Usha Chaturvedi, PIO.
FACTS:
2. The appellant is seeking dispatch number of a letter forwarded to Vice Chairman, DDA in 1986 and other related matters. Claiming that he had not been provided information by the Public Authority, he approached the Commission in second appeal after exhausting the first appeal.
DECISION
3. The appellant is not present for video conference at Jhansi. The Public Authority made their submissions. The appellant is seeking dispatch number of a letter forwarded to the Vice Chairman, DDA as far back as on 341986. The respondent authority submitted that they had not forwarded any letter to Vice Chairman, DDA on that date. In view of this the Commission closes the appeal.
CIC/SA/A/2015/001378 Page 1 (M. Sridhar Acharyulu) Information Commissioner Authenticated true copy (U.C.Joshi) Deputy Secretary Address of the parties :
1. The PIO under the RTI Act, Government of Delhi Land and Building Department Vikas Bhawan, IP Estate, DBlock New Delhi110002
2. Shri Pramod Kumar Gupta R/o 184Tallaya, Jhansi284002 CIC/SA/A/2015/001378 Page 2 CIC/SA/A/2015/001378 Page 3