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Supreme Court - Daily Orders

Biju T.S. vs Kerala Public Servic Commission on 27 August, 2018

Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta

     ITEM NO.24                               COURT NO.3                 SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   22072/2018

     (Arising out of impugned final judgment and order dated                     02-02-2018
     in OPKAT No. 45/2018 passed by the High Court Of                            Kerala At
     Ernakulam)

     BIJU T.S.                                                            Petitioner(s)

                                                     VERSUS

     THE KERALA PUBLIC SERVICE COMMISSION & ORS.       Respondent(s)
     (FOR I.R. and IA No.114693/2018-EXEMPTION FROM FILING O.T. )

     Date : 27-08-2018                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE S. ABDUL NAZEER
                                       HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                 Mr.   P.V. Surendranath, Adv.
                                       Ms.   Resmitha R. Chandran, AOR
                                       Ms.   Lekha Sudhakaran, Adv.
                                       Mr.   Pramod P., Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

The special leave petition is dismissed. Pending application is disposed of.




     (MEENAKSHI KOHLI)                                                 (KAILASH CHANDER)
       COURT MASTER                                                      COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.08.28
15:50:07 IST
Reason: