Supreme Court - Daily Orders
Biju T.S. vs Kerala Public Servic Commission on 27 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.24 COURT NO.3 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22072/2018
(Arising out of impugned final judgment and order dated 02-02-2018
in OPKAT No. 45/2018 passed by the High Court Of Kerala At
Ernakulam)
BIJU T.S. Petitioner(s)
VERSUS
THE KERALA PUBLIC SERVICE COMMISSION & ORS. Respondent(s)
(FOR I.R. and IA No.114693/2018-EXEMPTION FROM FILING O.T. )
Date : 27-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. P.V. Surendranath, Adv.
Ms. Resmitha R. Chandran, AOR
Ms. Lekha Sudhakaran, Adv.
Mr. Pramod P., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.08.28
15:50:07 IST
Reason: