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[Cites 0, Cited by 0] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(1) in The Companies Act, 1956

(1)There shall be presented, for registration to the Registrar of the State to which the registered office of the Producer Company is, stated by the memorandum of association, to be situate-
(a)memorandum of the Producer Company;
(b)its articles duly signed by the subscribers to the Memorandum.