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State of Punjab - Section

Section 25 in Punjab State Veterinary Council Rules, 1997

25. The business session. [(Sections 38(6) and 65(2)(c)(o)].

- Every meeting of the Punjab Council shall be presided over by the President of the Punjab Council when present or in his absence, by any other member chosen by the members of the Punjab Council present from amongst themselves to preside over that meeting.