Section 14 in The Gujarat Technological University Act, 2007

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- The following shall be the officers of the University, namely:-

(i)the Chancellor,

(ii)the Vice-Chancellor,

(iii)the Directors,

(iv)the Deans,

(v)the Registrar, and

(vi)such other persons in he service of the University as may be declared by the regulations, to be the officers of the University.

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