Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370] [Entire Act] State of Assam - Subsection Section 370(1) in The Assam Excise Rules, 2016 (1)Pachwai is exempted from the provisions of the Act for manufacture and possession when it is manufactured and possessed for home consumption and not for sale.
