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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(e) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(e)to suggest measures for improving welfare amenities in the construction site and other miscellaneous aspects of safety health and welfare in building or other construction work.