Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 342] [Entire Act] State of Maharashtra - Subsection Section 342(cc) in The Mumbai Municipal Corporation Act, 1888 (cc)[ to make any alteration in a building involving- [This clause was inserted by Bombay 6 of 1916, Section 5.]
