Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Himachal Pradesh - Section Section 14 in The Redemption of Mortgages (Himachal Pradesh)Act, 1971 14. Return of deposit. - If the Collector dismisses a petition under this Act, he shall order that the sum deposited by the petitioner be returned to him.
