Section 12 in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019
12. Container brought in for customs examination in port by road or Roll On - Roll Off Barges.
- The following condition shall be applicable when containers are brought in for customs examination in Cochin Port, Willingdon Island by road or roll on - roll off barges, namely: -(i)advance information of not less than fourty-eight hours and permission shall be obtained for placing the container at noted area or Inspection Ramp in the Port Container Freight Station;(ii)container to be placed with proper International Maritime Organisation Class labels on all sides;(iii)dwelling time of container at Cochin Port Trust Area Container Freight Station shall not exceed forty-eight hours; and(iv)seal verification by the Custom's representatives shall be done in the presence of port fire service personnel.
