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Union of India - Section

Section 7 in The Adjudicating Authority (Procedure) Regulations, 2013

7. Date of stamping of papers and maintenance of Inward Register in the following manner.

- The receiving branch shall immediately, on receipt of an or complaint or application other pleading or papers, affix the date and stamp of the Adjudicating Authority on all pages on the main or first copy and on the first page of each other copy of the application or complaint or other pleading or papers.
(1)The official receiving the complaint or application, other pleading or papers shall put his initials on the stamp affixed on the first page of the main or first copy and on the first page of all other copies.