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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(xiii) in The Statutes of the Punjabi University

(xiii)A teacher before availing of study leave shall give an undertaking that he shall serve the University for a continuous period equal to double the period of study leave with a minimum of one year and a maximum of five years, to be calculated from the date of his resuming duty after expiry of the study leave.