Jammu & Kashmir High Court - Srinagar Bench
The Chief Engineer Upper Sindh Hydel ... vs Karam Chand Thapar & Bros on 1 October, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 12
Regular Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
AA No. 17/2017
CM No. 1489/2020
The Chief Engineer Upper Sindh Hydel Project Stage-II.
..... Appellant(s)
Through: -
Mr M.A. Chashoo, AAG.
V/s
Karam Chand Thapar & Bros.
..... Respondent(s)
Through: -
Mr R.K. Sharma, Advocate.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
01.10.2021 Learned appearing counsel for the parties seek adjournment in order to enable them to prepare the brief.
In the interest of justice, the matter is adjourned. List on 10th November, 2021, higher up.
(Ali Mohammad Magrey) Judge SRINAGAR:
01.10.2021 "Hamid"ABDUL HAMID BHAT 2021.10.01 12:00 I attest to the accuracy and integrity of this document