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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(2)Procedure for applying for Class "A" registration in respect of self-educated practitioners as per sub-section (3) of section 20 of the Act shall be as follows
(i)a self-educated practitioner desirous of obtaining Class "A" registration under sub-section (3) of section 20 of the Act should be a Graduate with degree from any recognized University in any stream and should have at least 10 years of working experience in a reputed and established Yoga and Naturopathic Hospital/College/Institution and must not be less than 30 years of age. He /she will submit an application in Form II along with copies of documentary evidence;
(ii)after verification of the details contained in the application including the documentary evidence submitted, the Council.shall call the eligible candidates, for viva/oral and practical examination of 100 marks;
(iii)successful candidates will be awarded a Class "A" registration on payment of prescribed fees, which will only entitle them to private practice;