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Bombay High Court

Mr. Vishal Tansukhlal Minda And Anr vs Om Sri Maa Shakti I Namah And 3 Ors on 6 March, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                        Board Sr.No.:-38

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2645 OF 2016
                         In
                 SUITS 750 OF 2016

 Manoj Kantilal Shah And Anr                      ....PETITIONER
            V/S
 Om Sri Maa Shakti Inamah And 3 Ors              ....RESPONDENT

WITH SUITS NO. 730 OF 2016 Kalpesh Chandrakant Patel ....PLAINTIFF V/S Om Sri Maa Shakti I Namah And 3 Ors ....DEFENDANT WITH SUITS NO. 750 OF 2016 Manoj Kantilal Shah And Anr ....PLAINTIFF V/S Om Sri Maa Shakti Inamah And 3 Ors ....DEFENDANT WITH SUITS NO. 745 OF 2016 Manoj Kantilal Shah And Anr ....PLAINTIFF V/S Om Sri Maa Shakti Namah And 3 Ors ....DEFENDANT WITH Page 1/3 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 08:09:50 ::: SUITS NO. 779 OF 2016 Piyush Shah Huf And 2 Ors. ....PLAINTIFF V/S Om Sri Maa Shakti I Namah And 3 Ors. ....DEFENDANT WITH COMMERCIAL SUIT NO. 460 OF 2016 Shankuntala Malpani And Ronak Malpani ....PETITIONER V/S Om Sri Maa Shakti I Namah And 3 Ors. ....RESPONDENT WITH COMMERCIAL SUIT NO. 455 OF 2016 Mr. Vishal Tansukhlal Minda And Anr ....PETITIONER V/S Om Sri Maa Shakti I Namah And 3 Ors ....RESPONDENT WITH SUITS NO. 747 OF 2016 Kaushik Shah Shares And Securities Pvt Ltd ....PLAINTIFF V/S Om Sri Maa Shakt I Namah And 3 Ors ....DEFENDANT WITH COMMERCIAL SUIT NO. 454 OF 2016 Rajkumar Malpani And Ronak Rajkumar ....PETITIONER Malpani V/S Om Sri Maa Shakti I Namah 3 Ors. ....RESPONDENT Page 2/3 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 08:09:50 ::: WITH SUITS NO. 740 OF 2016 Hardik P. Udeshi And Anr ....PLAINTIFF V/S Om Sri Maa Shakti Namah And 3 Ors ....DEFENDANT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 6th March, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 08:09:50 :::