Section 10(1) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017
(1)There shall be a Finance Committee consisting of the following members, namely:-(i)the Chairperson of the Board of Governors, ex-officio Chairman;(ii)the Director, ex-officio member;(iii)Joint Secretary dealing with National Institutes of Technology or his nominee and Financial Advisor (Human Resource Development) or his nominee, ex-officio members;(iv)two persons nominated by the Board from amongst its members; and(v)the Registrar, ex-officio, Member-Secretary:Provided that in addition to the above, the Chairman may invite an expert as special invitee, however, the special invitee may not have voting rights.
