Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 37 in Rajasthan Stamp Rules, 2004 37. False endorsement of effacement prohibited. - No vendor shall knowingly make a false endorsement of effacement on a stamp sold or a false entry in his register of sales.
