Section 377(1)(c) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 377(1)(c) in Rules under the United Provinces Excise Act, 1910

(c)By inviting application in Form G-28 in areas where, neither of the two systems mentioned in clauses (a) and (b) above, is in force. The selection is made in accordance with rules governing the settlement of shops under the Graduated Surcharge system.

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State of Uttar Pradesh - Subsection

Section 377(1)(c) in Rules under the United Provinces Excise Act, 1910