Central Information Commission
Mr.Ganpat Sambhaji Warang vs Department Of Posts on 25 August, 2011
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/LS/A/2011/000839
Appellant : Ganpat Sambhaji Warang
Respondent : Department of Posts, Mumbai
Date of hearing : 25.8.2011
Date of decision : 25.8.2011
FACTS
Heard today dated 25.8.2011. Appellant not present. The Department is represented by Shri Y G Nyalapelli , ASP. He is heard.
2. It is noticed that the appellant had sent a speed post letter to Smt. Sonia Gandhi. It transpires that it was not delivered to the addressee. In this connection, vide RTI application dated 1.10.2010, the appellant had sought information about the fate of his speed post. The ASP submits that the requisite information has already been provided to the appellant. He also submits that it is open to the appellant to claim compensation from the Department as per rules.
3. As the requisite information has already been provided to the appellant, the matter is closed.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K. L. Das) Deputy Registrar Address of parties :-
1. The Sr. Supdt. of Post Offices & CPIO Department of Posts, Mumbai City East Division, Mumbai-400014
2. The Director Postal Services (MR) & A A Department of Posts, Mumbai Region, Mumbai-400001
3. Shri Ganpat Sambhaji Warang 1/34, Ganesh Park, Harharwala Bldg., Sane Guruji Marg, Lalbaug, Mumbai-400012