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State of Assam - Section

Section 37 in The Assam Fixation of Ceiling on Land Holdings Act, 1956

37. Power to order production of documents, etc.

- Subject to any conditions or restrictions that may be prescribed, the Collector, may, for the purpose of this Act, require any person to produce any document paper or register which is in his possession or under his control or to furnish any information which he may think necessary for the proper discharge of any duties under the provisions of this Act.