Section 13(1) in Andhra Pradesh Registration of Births and Deaths Rules, 1999

[Cites 0, Cited by 0] [Section 13] [Entire Act]

(1)The fees payable for a search to be made, an extract or a non-availability certificate to be issued under Section 17, shall be as follows:

		Rupees
(a)	Search for a single entry in the first year for which thesearch is made	2-00
(b)	For every additional year for which the search is continued	2-00
(c)	For granting extract relating to each birth or death	5-00
(d)	For granting non-availability certificate of birth or death	2-00

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