Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] State of Kerala - Section Section 108 in Kerala Land Reforms Act, 1963 108. Application of the provisions of Section 5 of the Indian limitation Act. - Unless otherwise specifically provided in this Act, the provisions of Section 5 of the Indian Limitation Act, 1908, shall apply to all proceedings under this Act.
