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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 51(1)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)is incompetent to perform or makes wilful and persistent default in the performance of the duties imposed on it by or under this Regulation or any other law for the time being in force; or