Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(1)No male or female candidate(s) who has more than one wife/husband living shall be eligible for appointment to the post in service unless the Government after being satisfied that there are special grounds permissible under Personnel Law for doing so, exempt any candidate from the operation of this rule.