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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)Each authority of the University shall make Regulations providing for the giving of notice to the members of such authority of the dates of meetings and of the business to be considered at meeting and for keeping of a record of the proceedings of the meetings.