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[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(h) in The Punjab Municipal Act, 1999

(h)the manner of the constitution and the manner of transaction of business, of a Subject Committee under sub-section (4), and the powers functions of the Subject Committee under sub-section (7) of section 66;