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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(7) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(7)The Vice-Chancellor, shall exercise general control over the affairs of the University and shall give effect to the decision of the authorities of the University.