Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Maharashtra - Subsection Section 21(4) in Government Securities Act, 1330F (4)Rules made under this section shall be published in the [Official Gazette] [Substituted by A. O., 1956.] and shall, after publication, have the same effect as if enacted in this Act.
