Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)An appeal against the decision of the Vice Chairman shall lie under Section 18 of the Act.