Section 22(a) in Tamil Nadu Transparency In Tenders Rules, 2000
(a)[ All the envelopes containing tenders and the tenders received through the electronic mail in the designated website shall be counted.] [Substituted. [TNGGE No.272A / 30-09-2007 (No.SRO A-44(a-1)/2007) - G.O.Ms.No.471 / 30th Sept., 2007].]
