Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in The Punjab Animal Contagious Diseases Rules, 1953 5. Isolation or segregation of animals under section 15 of the Act. - Places for the isolation or segregation of animals shall be appointed by the Veterinary Surgeon of the Ilaqa by an order in writing.
