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[Cites 0, Cited by 0] [Section 860] [Entire Act]

State of Punjab - Subsection

Section 860(2) in Punjab Jail Manual, 1996

(2)Provision sha11 also made in the scales prescribed under class (1), for the clothing bedding and other necessaries to be allowed in respect of any infant permitted to reside in jail with its mother (who is a prisoner) or after the death of its mother.