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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(a) in Telangana Vaidya Vidhana Parishad Act, 1986

(a)the grants from Government voted by the Legislature of the State towards grants of the commissionerate and grants received from the Central Government;