Bombay High Court
M/S J.B.A. Printing Inks Ltd vs M/S Porwal Fine Arts Ofset Works Pvt.Ltd on 24 January, 2020
Author: Manish Pitale
Bench: Manish Pitale
1 cmp12.92.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
COMPANY PETITION NO. 12 OF 1992
M/s. J.B.A. Printing Inks Ltd.
Vs.
M/s. Prwal Fine Arts Ofset Works Pvt. Ltd.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : MANISH PITALE, J.
DATED : JANUARY 24, 2020 Annual statement has been placed before this Court.
Having perused the same, it may be taken on record.
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