Calcutta High Court (Appellete Side)
Santosh Promoters Pvt. Ltd. & Ors vs Intrasoft Technologies Ltd on 18 November, 2016
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
18.11.2016.
d.p.
F.M.A. 2600 of 2016
(CAN 3088 of 2016)
(CAN 7807 of 2016)
Santosh Promoters Pvt. Ltd. & Ors.
-versus
Intrasoft Technologies Ltd.
Mr. Aniruddha Chatterjee,
Mr. Sukanta Chakraborty,
Mr. Prasanta Naskar.
...For the Appellants.
Mr. Pratap Chatterjee, Sr. Adv.,
Mr. Saptansu Basu, Sr. Adv.
...For the Respondent.
Let this matter appear in the list on 1st December, 2016 under the same heading as "Extension of Interim Order" at the top.
The interim order which was passed earlier, will continue till 15th December, 2016 or until further order whichever is earlier.
(Jyotirmay Bhattacharya, J.) ( Ishan Chandra Das, J.)