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[Cites 0, Cited by 0] [Section 29D] [Entire Act]

State of Maharashtra - Subsection

Section 29D(iv) in The Maharashtra Municipal Corporations Act, 1949

(iv)to assist the activitiEs of public health centres in the area of the Area Sabha, especially in prevention of diseases and family welfare and create arrangements to report on the incidence of epidemics and natural calamities;