Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67I] [Entire Act] State of Punjab - Subsection Section 67I(6) in The Punjab Factory Rules, 1952 (6)A copy of the declared Health and Safety Polity duly signed by the occupier shall be made available to the Inspector having jurisdiction over the factory and to the Chief Inspector.
