Section 21(2) in Bihar Employees' State Insurance Medical Service Rules, 1981
(2)Dental surgeons (Rs.610-30-670-E.B.-30-910-E.B.-35-1,155). Besides the pay, the following financial and other benefits shall be provided to them:-(i)Administrative Medical Officer:, Employees State Insurance Scheme:-(a)Other benefits-Fees, if any granted by the Employees' State Insurance Corporation from their fund.(b)Conveyance allowance as admissible from time to time.(ii)Deputy Administrative Medical Officer, Employees' State Insurance Scheme:-(a)Other benefits-Fees, if any granted by the Employees' State Insurance Corporation from their own fund.(iii)Superintendents and Insurance Medical Officer Incharge Employees' State Insurance Dispensaries-(a)Special pay-Rs. 100 per month or the amount as fixed from time to time (for the officers posted in dispensary only).(b)Domiciliary Visit Allowance as admissible (for Medical Officers posted in dispensary only).(c)Rent free accommodation or house rent in lieu thereof as admissible from time to time.(d)Other benefits Fees, if any, granted by the Employees' State Insurance Corporation from their fund.(iv)Deputy Superintendent and Insurance Medical Officer Incharge of Employees' State Insurance Dispensary-(a)Special Pay-Rs. 75 per month to the officer having postgraduate qualification and are appointed to the post of Specialist.(b)Special pay-Rs. 100 per month or the amount as fixed from time to time (for the officer posted as Incharge of the dispensary only).(c)Domiciliary Visit Allowance-As admissible. (For Medical Officers posted in dispensary only).(d)Rent free accommodation or house rent in lieu thereof as admissible from time to time.(e)Other benefits-Fees, if any, granted by the Employees' State Insurance Corporation from their fund.(v)Insurance Medical Officer including Specialist Class II officer, -(a)Special pay-Rs. 100 per month or the amount as fixed from time to time.(b)Special Pay-Rs. 75 per month to those officers having Postgraduate qualification and are appointed to the post of specialist.(c)Domiciliary Visit Allowance-As admissible (only for officer posted in dispensary).(d)Rent free accommodation or house rent in lieu thereof as admissible from time to time.(e)Other benefits-Fees, if any, granted by the Employees' State Insurance Corporation from their own fund.(vi)Dental Surgeons-Rent free accommodation or house rent in lieu thereof as admissible from time to time.
