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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(2)Any other expression used in these regulations and not defined but defined in the Provident Fund Act, 1926 (XIX of 1925), shall have the meaning assigned to it in that Act.