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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(4) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(4)The voter after marking a tendered ballot paper in the Polling Compartment and folding it, instead of inserting it into the ballot box, shall give it to the Presiding Officer, who shall place it in a cover specially kept for the purpose.