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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(j) in Himalayan Garhwal University Act, 2016

(j)For the growth and development of economically and socially deprived class, the university will offer pre university course, which shall provide such students a chance to enter in main-stream.