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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Assam - Subsection

Section 236(iii) in Instructions Relating to Liquor

(iii)the stock of raw materials and those on transit so as to ensure a stready supply of country spirit to the various warehouses in the Province fed by the particular distillery. The Superintendent will perform these duties in addition to other duties he may be required to perform, under the rules in respect of the distillery.