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Union of India - Section

Section 10 in The Probation of Offenders Act, 1958

10. Provision as to sureties

. - The provisions of sections 122, 126, 126-A, 406-A, 514, 514-A, 514-B and 515 of the Code shall, so far as may be, apply in the case of bonds and sureties given under this Act.