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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)On receipt of the list of supervisors, he/she shall convene the meeting of supervisors at least two days before the examination to issue necessary instructions regarding their attendance, duties, filling up of the records, sealing of answer books, verification by other supervisor, action to be taken in case of malpractices by the candidates.